Section 115WJ(2)(b) in The Income Tax Act, 1961

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Union of India - Subsection

Section 115WJ(2)(b) in The Income Tax Act, 1961

(b)all the assesses (other than companies), who are liable to pay the same in three instalments during each financial year and the due date of each instalment and the amount of such instalment shall be as specified in Table II below:

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Union of India - Subsection

Section 115WJ(2)(b) in The Income Tax Act, 1961