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[Cites 0, Cited by 0] [Section 15B] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15B(3) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(3)Subject to the provisions of this Act, the term of office, conditions of service and emoluments of the Rector shall be such as may be prescribed by Statutes and till so prescribed, as may be determined by the Kuladhipati.