Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttarakhand - Subsection

Section 1(1) in Uttarakhand Freedom of Religion Act, 2018

(1)This Act may be called the Uttarakhand Freedom of Religion Act, 2018.It shall extend to the whole of the State of Uttarakhand.It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.