Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16A] [Entire Act] State of Bihar - Subsection Section 16A(vi) in Management and Working of the Forests (vi)The authorities empowered to sanction house building advances have also the power to execute contracts and other instruments relating to such advances.]
