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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Himachal Pradesh - Subsection

Section 87(2) in Himachal Pradesh Waqf Rules, 2016

(2)Except in cases where copies are supplied free under the rules or instructions for the time being in force, the scale of fee to be charged for the supply of copies urgently shall be twice the rate specified in sub-rule (1)