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State of Uttar Pradesh - Section

Section 1 in The U.P. Sales or Purchase of Motor Spirit, Diesel Oil and Alcohol Taxation Rules, 1977

1. Short title and commencement.

(1)These Rules may be called the Uttar Pradesh Sales or Purchase of Motor Spirit, Diesel Oil and Alcohol Taxation Rules, 1977.
(ii)They shall come into force with effect from the date of their publication in the Gazette.