Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 370] [Entire Act] State of Tamilnadu - Subsection Section 370(a) in Chennai City Municipal Corporation Act, 1919 (a)the council, a [standing committee] [Substituted for 'committee constituted under this Act,' by Tamil Nadu Act 22 of 1971.], or the commissioner, or
