Jammu & Kashmir High Court
M/S Dimpy Enterprises vs Life Insurance Corporation And Others on 8 August, 2017
Bench: Alok Aradhe, Sanjeev Kumar
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
LPAOW No.67/2017
MP No.1/2017
Date of order: 08.08.2017.
M/S Dimpy Enterprises Vs. Life Insurance Corp. and others.
Coram:
Hon'ble Mr. Justice Alok Aradhe, Judge
Hon'ble Mr. Justice Sanjeev Kumar, Judge
Appearing counsel:
For the Appellant (s) : Mr. Anil Sharma, Advocate vice
Mr. A.K.Sawhney, Advocate.
For the Respondent(s) : Ms. Sanigda Shekhar, Advocate vice
Mr. C.S.Gupta, Advocate. i/ Whether to be reported in : Yes/No Press/Media ii/ Whether to be reported in : Yes/No Digest/Journal Learned counsel for the appellant prays for an adjournment on the ground that the arguing counsel is not available.
As prayed, let the appeal be listed after three weeks.
`
(Sanjeev Kumar) (Alok Aradhe)
Judge Judge
Jammu
08.08.2017
Vinod.