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State of Rajasthan - Section

Section 24N in University of Rajasthan Act, 1946

24N. Recognition of examinations conducted by Approved Institutions.

The Syndicate shall have power to recognise any degree, diploma or certificate granted by an approved institution as equivalent to a corresponding degree, diploma or certificate of the University. The University shall for this purpose, prescribe by Statutes the conditions and the manner according to which an approved institution shall bold its examinations.]