Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 197(3)] [Section 197] [Entire Act]

State of Jharkhand - Subsection

Section 197(3)(f) in Jharkhand Municipal Act, 2011

(f)for animals or for washing vehicles where such animals or vehicles are kept for sale or hire.