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[Cites 0, Cited by 0] [Section 105(1)] [Section 105] [Entire Act]

State of Maharashtra - Subsection

Section 105(1)(d) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(d)[ a tax on cinemas, theatres, circuses, carnivals and other performance and shows;] [Clause (d) was substituted for the original by Maharashtra 14 of 1966, Section 7.]