Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 206] [Entire Act] State of Karnataka - Subsection Section 206(1) in Karnataka Municipal Corporations Act, 1976 (1)The corporation may provide a water meter and attach the same to the service pipe in premises connected with the corporation water works.
