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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(11) in Kavi Kulaguru Kalidas Sanskrit Vishvavidyalaya [University] Act, 1997

(11)to create non-teaching skilled, administrative, organisational, ministerial and other posts and prescribe their qualifications and payscales and to make appointments thereto;