Supreme Court - Daily Orders
Sonu @ Peera vs The State Of Uttar Pradesh on 26 July, 2021
ITEM NO.4 REGISTRAR COURT. 1 THROUGH VIDEO CONFERENCE
SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. RAJESH KUMAR GOEL
Criminal Appeal No(s). 392/2021
SONU @ PEERA Appellant(s)
VERSUS
THE STATE OF UTTAR PRADESH Respondent(s)
(LETTER OF WITHDRAWAL FOR I.A. NO. 37852 OF 2021 (APPLICATION FOR
GRANT OF PAROLE) AND I.A. NO. 37853 OF 2021 (APPLICATION FOR
EXEMPTION FROM FILING OFFICIAL TRANSLATION) IS TO BE LISTED BEFORE
LD. REGISTRAR COURT
IA No. 37853/2021 - EXEMPTION FROM FILING O.T.
IA No. 37852/2021 - GRANT OF PAROLE)
Date : 26-07-2021 These matters were called on for hearing today.
For Appellant(s)
Mr Arunav Patnaik,Adv.
Mr Dhananjay Bhaskar Ray, Adv.
Mr. Santosh Kumar - I, AOR
For Respondent(s)
Shashank Shekhar Singh, AOR
UPON hearing the counsel through Video Conference, the
Court made the following
O R D E R
Letter filed to withdraw IA Nos. 37852 and 37853 of 2021 be processed as per rules.
RAJESH KUMAR GOEL Signature Not Verified Registrar Digitally signed by Indu Marwah Date: 2021.07.29 10:26:15 IST Reason: