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[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

State of Madhya Pradesh - Subsection

Section 78(1)(c) in The M.P. Juvenile Justice (Care and Protection of Children) Rules, 2003

(c)Any Government run hospitals or private nursing homes etc. which find an infant as abandoned within the premises shall report to recognised adoption agency;