Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31A(4)] [Section 31A] [Entire Act]

Union of India - Subsection

Section 31A(4)(i) in Income Tax Rules, 1962

(i)quote his tax deduction and collection account number (TAN) in the statement;