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State of Andhra Pradesh - Section

Section 27 in Andhra Pradesh Water, Land and Trees Act, 2002

27. Sand-mining.

- The Authority may frame guidelines for sand mining from water bodies wherever such sand mining is environmentally harmful both in private and Government lands:Provided that sand mining shall not be permitted in over exploited basins as declared by the Authority under sub-section (1) of Section 11 of the Act.