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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Chattisgarh - Subsection

Section 18(1) in Chhattisgarh Minerals (Mining, Transportation and Storage) Rules, 2009

(1)No suit, prosecution or other legal proceeding shall lie against any officer of the government for anything which is in good faith done or intended to be done in pursuance of these rules.