Delhi High Court - Orders
Axcess Limited vs Controller Of Patents And Designs on 22 May, 2023
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.A.(COMM.IPD-PAT) 288/2022
AXCESS LIMITED ..... Appellant
Through: Mr.Sanuj Das (VC), Advocate
versus
CONTROLLER OF PATENTS AND DESIGNS
..... Respondent
Through: None
CORAM:
JOINT REGISTRAR (JUDICIAL) SH. PURSHOTAM
PATHAK (DHJS)
ORDER
% 22.05.2023 Reply / written submissions still not filed. Let the same be filed within two weeks as last opportunity. Rejoinder thereto, if any, be filed within four weeks thereafter.
Matter is already listed before Hon'ble Court for 14.08.2023.
Put up before Hon'ble Court on date already fixed i.e. 14.08.2023 for further directions.
PURSHOTAM PATHAK (DHJS), JOINT REGISTRAR (JUDICIAL) MAY 22, 2023/sk Click here to check corrigendum, if any This is a digitally signed order.
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