Madhya Pradesh High Court
Nahelal Patel vs Mahendra And Mahendra Financial ... on 28 August, 2025
1 MCRC-37848-2025
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MCRC No. 37848 of 2025
(NAHELAL PATEL Vs MAHENDRA AND MAHENDRA FINANCIAL SERVICES LTD. )
Dated : 28-08-2025
Shri Vivek Shukla - Advocate for petitioner.
Issue notice to respondent on payment of process fee within seven
working days, returnable within six weeks.
Meanwhile, Trial Court is directed not to pronounce the final judgment in SCNIA No.351/2021 pending before the Court of JMFC, Chhatarpur, till the next date of hearing.
(PRAMOD KUMAR AGRAWAL) JUDGE Sateesh Signature Not Verified Signed by: SATEESH KUMAR SEN Signing time: 8/29/2025 2:49:03 PM