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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Sikkim - Subsection

Section 2(1)(xii) in Vinayaka Missions Sikkim University Act, 2008

(xii)"employee" means employee appointed by the University; and includes teachers and other staff of the University [* * *] [The Words 'or of a constituent college' omitted by Act No. 7 of 2017, w.e.f. 22.03.2017.];