Section 2(f) in The Maharashtra (Fruit Nurseries and Sale of Fruit Plants) (Regulation) Act, 1969
(f)"rootstock" means a fruit plant or part thereof on which any portion of a fruit plant has been grafted or budded;(fa)[ "sale of fruit plants" means a sale of fruit plants made within the State for cash or deferred payment or other valuable consideration;] [Clause (fa) was inserted by Maharashtra 18 of 1995, Section 5.]
