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[Cites 0, Cited by 0] [Section 72] [Entire Act]

Union of India - Subsection

Section 72(6) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(6)In boats under sail, ensigns shall be flown by launches and pinnaces only.Note. - The same procedure as followed in Indian waters shall be followed in Commonwealth waters.