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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(33) in The Asansol Municipal Corporation Act, 1990.

(33)[] [Clause (33) substituted by w.B. Act 5 of 1994.] "milk" means the secretion derived from complete milking of healthy milch animals, free from colostrum, and includes buffalo milk, cow milk, goat or sheep milk, mixed milk, standardised milk, recombined milk, toned milk, double toned milk, or skimmed milk, raw, pasteurised, boiled, flavoured, or sterilised;