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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Petroleum and Natural Gas Regulatory Board (Determining Capacity of Petroleum, Petroleum Products and Natural Gas Pipeline) Regulations, 2010

(2)These regulations cover the procedure, parameters both constant and variable and frequency of declaration of pipeline capacity in MMSCMD for Natural Gas pipeline or in MMTPA for petroleum and petroleum products pipeline.