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[Cites 0, Cited by 0] [Section 2B(4)] [Section 2B] [Entire Act]

State of Goa - Subsection

Section 2B(4)(c) in The Goa Entertainment Tax Act, 1964

(c)is or becomes, in any way concerned or interested in any contract or agreement made by or on behalf of the Government or participates in any way in the profit thereof or in any benefit or emoluments arising there from; or