State Consumer Disputes Redressal Commission
The Provident Fund Commissioner vs Shri. Subhash K. Chintalwar (Cc No. ... on 9 June, 2014
BEFORE THE HON'BLE STATE CONSUMER DISPUTES REDRESSAL
BEFORE THE
HON'BLE STATE CONSUMER DISPUTES REDRESSAL
COMMISSION, MAHARASHTRA, MUMBAI
Appeal Nos.
RBT/FA/13/23 IN A/05/1848, A/05/1849, A/05/1849A, A/05/1849B, A/05/1849C, A/06/2706,
A/06/2707, A/06/2707/A, A/06/2707/B, A/06/2707/C, A/06/2707/D, A/06/2707/E,
A/07/113, A/10/886 TO A/10/918, A/06/260, A/11/180, A/11/181 TO A/11/205 & A/11/241
(Arisen out
of Order of District Solapur)
A/05.1849, A/05/1849A,
A/05/1849B, A/05/1849C
1.The Provident Fund Commissioner Bhavishyanidhi Bhavan, Bandra (E), Mumbai - 51.
Mumbai Maharashtra ...........Appellant(s) Versus
1. Shri. Subhash K. Chintalwar (CC No. 26/2005) R/o. 35, Motikhana, Solapur, Dist. Solapur Solapur Maharashtra
2. Shri. Hari Krishnaji Gokhle (cc No. 59/2005) R/o. Plot No. 105, Chandralamba Niwas, Mashal Nagar, Bijapur Road, Solapur Solapur Maharashtra
3. Shri. Yellappa B. Kamble (CC No. 87/05) R/o. Swami Vivekanand Nagar, Huture Vasti, Solapur, Solapur Maharashtra
4. Shri. Revnasidha B. Vibhute (CC No. 91/05) 102, Bashi Road, Solapur Solapur Maharashtra
5. Rashadbi Bashir Shaikh (CC No. 103/05) R/o. At & Post Kumte, Tal. Utter Solapur, Dist.
Solapur Solapur Maharashtra
6. Shri. Pandurang B. Kamble (CC No. 105/05) 139, Utter Kasba, Solapur Solapur Maharashtra
7. Bansi Limba Naikhwade (CC No. 135/05) r/o. At & Post Kumte, Tal. Utter Solapur, Dist.
Solapur Solapur Maharashtra
8. Shri. Revanasidha R. Kore (CC No. 136/05) R/o. At & Post Kumte, Tal. Utter Solapur, Dist.
Solapur Solapur Maharashtra
9. Shri. Bassapa B. Koli (CC No. 54/2005) R/o. At & Post Kumte, Tal. Utter Solapur, Dist.
Solapur Solapur Maharashtra
10. Shri. Udhdav D. Sakhre (CC No. 146/05) R/o. Plot No. 55, Ravindra Nagar, M.I.D.C. Near Akashvani, Solapur Solapur Maharashtra
11. Shri. Ghoreba K. Kakade (CC No. 147/05) At & Post Tugaon (Thoki), Tal. & Dist.
Osmanabad Osmanabad Maharashtra
12. Shri. Vithal R. Kulkarni (CC No. 148/05) Sojanya, 1608/2, Shobha Nagar, Solapur Solapur Maharashtra
13. Shri. Rajaram K. Patil (CC No. 137/05) 137, Swami Vivekanand Nagar, Hature Vasti, Solapur Solapur Maharashtra
14. Smt. Mandodari A. Avdhare (CC No. 138/05) r/o. At & Post Kumte, Tal.Utter Solapur, Dist.
Solapur Solapur Maharashtra
15. Shri. Narsingh R. Pothar (CC No. 139/05) R/o. 108, New Forest, Solapur, Solapur Maharashtra
16. Shri. Kisan Laxman Koli (CC No. 140/05) Majrewadi, Solapur Solapur Maharashtra
17. Smt. Shantabai C. Shabri (CC No. 137/05) 107, Hature Vasti, Near Airport, Solapur Solapur Maharashtra
18. Shri. Faridh G. Shaikh (CC No. 142/05) r/o At & Post Kumte, Tal. Utter Solapur Solapur Maharashtra
19. Shri. Mallayya S. Swamy (CC No. 143/05) r/o. At & Post Kumte, Tal. Utter Solapur, Solapur Maharashtra
20. Shri. Pandit K. Ghadkamble (CC No. 144/05) r/o. At & Post Kumte, Tal. Utter Solapur Solapur Maharashtra
21. Shri. Ambadas A. Gayakwad (CC No. 145/05) r/o. At & Post Degaon, Tal. Utter Solapur Solapur Maharashtra
22. Shri. Prakash P. Bhasle (CC No. 166/05) Kalyan Nagar Baug 3, Behind Aashra Society, Solapur Solapur Maharashtra
23. Shri. Gurisiddhappa M. Hadsange (CC No. 167/05) Mandal, Bijapur Road, Solapur Solapur Maharashtra
24. Shri. Balkrishna R. Sawant (CC No. 168/05) 22, Vasant Nagar, Bijapur Road, Solapur Solapur Maharashtra
25. Shri. D. V. Kulkarni (CC No. 169/05) Dinkar Mangal Karyalay, South Kasba, Solapur Solapur Maharashtra
26. Phoolchand B. Jadhav (CC No. 170/05) 163, Kalyan Nagar, Majrewadi, Solapur Solapur Maharashtra
27. Shri. Ismail D. Shaikh (CC No. 171/05) r/o. At & Post Kumte, Tal. Utter Solapur,Dist.
Solapur Solapur Maharashtra
28. Shri. Dattu C. Ghante (CC No. 171/05) Moje Ahirewadi Onj, South Solapur, Solapur Maharashtra
29. Shri. Khanderao N. Kulkarni (CC No. 149/05) Plot No. 12, Sanyukt Apartments, Behind Sanimandir, Solapur Solapur Maharashtra
30. Shri. Chanbasappa B. Kotane (CC No. 150/05) Hotki, Tal. South Solapur, Dist. Solapur Solapur Maharashtra
31. Shri. Prabhakar D. Masalekar (CC No. 151/05) Plot No. 12, Sadguru Nagar, Majrewadi, Solapur Solapur Maharashtra
32. Shri. Baburao B. Varhade (CC No. 152/05) r/o. At & Post Kumte, Tal. Utter Solapur, Solapur Maharashtra
33. Shri. Mahadev G. Varhade (CC No. 153/05) r/o. At & Post Kumte, Tal. Utter Solapur Solapur Maharashtra
34. Shri. Mallikaarjun M. Vale Near Siddheshwar Sugar Factory, Solapur Solapur Maharashtra
35. Shri. Deepak Dabade (CC No. 164/05) Plot No. 14, Sadguru Nagar, Majrewadi, Solapur Solapur Maharashtra
36. Shri. Arjun B. Varhade (CC No. 165/05) r/o. At & Post Kumte, Tal. Utter Solapur, Dist.
Solapur Solapur Maharashtra
37. Shri. Rakmaji J. Salunkhe (CC No. 183/05) r/o. At & Post Kumte, Tal. Utter Solapur, Solapur Maharashtra
38. Shri. Ramchandra P. Kale (CC No. 184/05) Degaon, Tal. Utter Solapur, Dist. Solapur Solapur Maharashtra
39. Shri. Adinath Shinde (CC No. 185/05) 275, Anand Nagar No. 1, Majrewadi, Solapur, Solapur Maharashtra
40. Shri. Vishwanath R. Dinhure (CC No. 186/05) Hotgi, South Solapur Solapur Maharashtra
41. Shri. Venkatesh Devgaonkar (CC No. 187/05) 177, South Kasaba, Solapur Solapur Maharashtra
42. Shri. Basha Mohd. Shaikh (CC No. 188/05) r/o. At & Post Kumte, Tal. Utter Solapur, Solapur Maharashtra
43. Shri. Bhaskar Diwanji (CC No. 189/05) 2/8, Shoba Nagar, Sath Rasta, Solapur Solapur Maharashtra
44. Shri. Mallappa R. Chintanpalli (CC No. 173/05) 158, B, Telangi Pancha, Jagadamba Chowk, Solapur Solapur Maharashtra
45. Shri. Avinash D. Moholkar (CC No. 174/05) 262, South Sadar Bazar, Solapur Solapur Maharashtra
46. Smt. Shilvanta D. Bukkhanvare (CC No. 175/05) 836, Swami Vivekanand Nagar, Hature Vasti, Solapur Solapur Maharashtra
47. Shri. Ahmed L. Kazi (CC No. 176/05) Aherwadi, South Solapur, Solapur Maharashtra
48. Shri. Jamaluddin Shaikh (CC No. 177/05) 179, Shikant Nagar, Solpaur Solapur Maharashtra
49. Shri. Mola Abdul Shaikh (CC No. 178/05) r/o. At & Post Kumte, Tal.Utter Solapur, Dist.
Solapur Solapur Maharashtra
50. Shri. Nandakumar G. Ghodke (CC No. 179/05) Preetisangath Housing Society, Near Bank of Maharashtra ( Camp Branch), Dakbangla Chowk, Solapur Solapur Maharashtra
51. Shri. Suryakant L. Mane (CC No. 180/05) Bramhadev Nagar, Near Multaniya Bakeri, Tikekarwadi, Solapur Solapur Maharashtra
52. Shri. Virupaksha Sangappa (CC No. 181/05) Sushil Nagar, Block No. 125, Bijapur Road, Solapur Solapur Maharashtra
53. Shri. Kisansingh L. Rajput (CC No. 182/05) Plot No. 3, Balaji Housing Society, Kumta Nagar, Solapur Solapur Maharashtra
54. Shri. Dattu Ram a Koli (CC No. 190/05) Legal heirs Shobabai D. Koli, Shatrukan D. Koli, Kalpana D. Koli, Savita D. Koli, r/o. At & Post Kumte, Tal. Utter Solapur Solapur Maharashtra
55. Shri. Narayan M. Joshi (CC No. 191/05) 90, Gandhi Nagar, Dinkar Society, Solapur Solapur Maharashtra
56. Shri. Pandit Somanna Poojari (CC No. 192/05) 28, Vasant Nagar, Bijapur Road, Solapur Solapur Maharashtra
57. Shri. Landage Gangana V. (CC No. 193/05) Hotgi, Tal. South Solapur, Solapur Solapur Maharashtra ...........Respondent(s) Appeal No. RBT/FA/13/23 IN A/05/1848 (Arisen out of Order of District Forum Solapur)
1. The Provident Fund Commissioner Bhavishyanidhi Bhavan, Bandra (E), Mumbai - 51.
...........Appellant(s) Versus
1. Shri. Mahadeo S. Mane (CC No. 212/05) C/o. Shri. V. S. Mane, Post. Madare, South Solapur, Dist. Solapur Maharashtra
2. Shri. Dasharath Laxman Mane (CC No. 213/05) Majrewadi, Post Tikekarwadi, Solapur Maharashtra
3. Shri. Ambanna M. Kore (CC No. 214/05) Shikandgaon, South Solapur, Maharashtra
4. Shri. Mallappa R. Katgore (CC No. 215/05) Block No. 8, B, Krantinagar, Bijapur Road, Solapur
5. Shri. Dharmaraj Vangunde (CC No. 216/05) 345, Sushil Nagar, Bijapur Road, Solapur
6. Shri. Sharannappa M. Kore (CC No. 217/05) R/o. Shinkadgaon, South Solapur
7. Shri. Panduragn N. Dasri (CC No. 218/05) 114, Telenge Pacchapeth, Solapur
8. Shri. Shivshankar Sidhram Budhalkar (CC No. 219/05) A-12, Induranagar, Bijapur Road, Solapur
9. Shri. Bansiddha M. Kore (CC No. 220/05) R/o. Shinkadgaon, South Solapur
10. Smt. Shantabai G. Koli (CC No. 221/05) Hanmanth G. Koli, R/o. Shinkadgaon, South Solapur,
11. Shri. Nanasaheb T. Mohite (CC No. 222/05) N. G. Mill Apartments Quarters, Station Road, Solapur
12. Shri. Chand R. Patel (CC No. 223/05) Plot No. 13. Moulali Chowk, South Sadar Bazar, Solapur
13. Shrishail B. Belgaonkar (CC No. 224/05) 85, Aanand Nagar, Hotgi Road, Solapur
14. Shri. Hasan S. Mullah (CC No. 225/05) Near Laxmi Mandir, Hotgi Road, Solapur
15. Shri. Shabbir R. Mullah (CC No. 226/05) Tilak Nagar, Majrewadi, Tal. Tikkekarwadi, Solapur
16. Shri. Sayabhama S. Sonawane (CC No. 227/05) Plot No. 1, Tilak Nagar, Majrewadi, Solapur
17. Shri. Naganath Bhimavavru (CC No. 228/05) Hotgi, South Solapur,
18. Smt. Kusum N. Mane (CC No. 229/05) R/o. At & Post Kumte, Tal. Utter Solapur
19. Shri. Shivappa B. Harle (CC No. 230/05) Haralyya Vasti, Hature Nagar, North Solapur
20. Shri. Ambanna B. Koli (CC No. 231/05) R/o. Shinkadgaon, South Solapur,
21. Smt. Kalabai N. Hayaltwat (CC No. 232/05) Aherwadi, South Solapur
22. Shri. Ashok B. Deothware (CC No. 233/05) 503, West Mangalwar Peth, Buthle Gulli, Solapur
23. Madhuri Vilas Kulkarni / Shripat Vilas Kulkarni / Vaishali Vilas Kulkarni (CC No. 234/05) 153, Laxmi Nagar, Hathure Vasti, Majrewadi, Solapur
24. Shri. Shankar S. Joshi (CC No. 235/05) 12/90, Shivaji Nagar, Motinagar, Solapur
25. Shri. Ramchandra G. Vankade (CC No. 236/05) R/o. Shinkadgaon, South Solapur,
26. Shri. Mahadeo R. Sitafale (CC No. 237/05) C/o. Ram a Garibi Hatav Zopadpatti No. 1, Bijapur Road, Solapur
27. Shri. Sidhram Maruti Jadhav (CC No. 239/05) 27/5, Nirale Vasti, Morarji Peth, Solapur
28. Shri. Mahadeo B. Dakle (CC No. 240/05) Mandrup, South Solapur,
29. Shri. Suresh B. Raut (CC No. 246/05) Room No. 15, Krupan Hussain Nagar, Guurnanak Chowk, Solapur
30. Shri. Vithal R. Anjukhane (CC No. 247/05) Room No. 69, South Kasaba, Solapur
31. Shri. Sidhram V. Golsare (CC No. 248/05) R/o. Shinkadgaon, South Solapur
32. Shri. Sunil Ramchandra Shingade (CC No. 249/05) 85, Mallikaarjun Nagar, Hature Vasti, Solapur
33. Shri. Ambanna G. Telgi (CC No. 250/05) R/o. At & Post Kumte, Tal. Utter Solapur,
34. Shri. Tukaram G. Padsalgi (CC No. 251/05) R/o. Shinkadgaon, South Solapur,
35. Shri. Rahimtullah Manik Kujavar (CC No. 252/05) Konhiri, Tal. Mohole, Solapur
36. Shri. Maruti K. Kadam (CC No. 253/05) 41/304, New Budhwar Peth, Solapur ...........Respondent(s) First Appeal No. A/06/2706 (Arisen out of Order Dated 12/06/2006 in Case No. 26/2006 of District Solapur)
1. The Regional Provident Fund Commissioner Regional Office, E.P.F.O., Pune Contonment Board Bldg., Golibar Maidan, Pune 411 001.
Pune Maharashtra ...........Appellant(s) Versus
1. Shri. Hamid Suleman Inamdar (C.C. No. 26/06) Resident of Saket, Tal. Barsi, Dist. Solapur.
Solapur Maharashtra
2. Shri. Mallesh Basappa Shivaji (C.C. No. 60/06) R/o. 24, Haralya Nagar, Vijapur Road, Near I.T.I. Solapur, Dist. Solapur Solapur Maharashtra
3. Shri. Lawzeresh John D'Souza (C.C. No. 83/06) R/o. Room No. 3188, Konapur Chawl, Forest, Solapur.
Solapur Maharashtra ...........Respondent(s) First Appeal Nos. A/06/2707, A/06/2707/A, A/06/2707/B, A/06/2707/C, A/06/2707/D, A/06/2707/E (Arisen out of Order Dated 23/06/2006 in Case No. 189 to 193/2006 of District Solapur)
1. The Regional Provident Fund Commissioner Regional Office, E.P.F.O., Pune Contonment Board Bldg., Golibar Maidan, Pune 411 001.
Pune Maharashtra ...........Appellant(s) Versus
1. Shri. Surendra B. Kulkarni (C.C. No. 189/06) R/o. Prateekshya Bunglow, 25-A, Laxmi Peth, Solapur Solapur Maharashtra
2. Shri. Ramchandra Namdeo Gadade (since deceased through Legal heirs) (C.C. No. 190/06) R/o. 110, Railway Lines, Forest, Solapur Solapur Maharashtra
3. 2a) Smt. Chaya Ramchandra Gadade R/o. 110, Forest, Macchi Market, Railway Lines, Solapur Solapur Maharashtra
4. 2b) Shri. Sachin Ramchandra Gadade R/o. 110, Forest, Macchi Market, Railway Lines, Solapur Solapur Maharashtra
5. 2c) Shri. Shrikant Ramchandra Gadade R/o. 110, Forest, Macchi Market, Railway Lines, Solapur Solapur Maharashtra
6. Shri. Madhukar Pandurang Kulkarni (C.C. No. 191/06) R/o. 223, Dakshin Kasaba Chattiwada, Zunzebol, Solapur Solapur Maharashtra
7. Shri. Ashok Baliram Khandekar (C.C. No. 192/06) R/o.
Vijapur Road, Telegram Block no.2 Solapur Maharashtra
8. Shri. Appa Babu Kokre (C.C. No. 193/06) R/o. 427, Gawali Vasti, Laxmi Peth, Solapur Solapur Maharashtra ...........Respondent(s) First Appeal No. A/06/260 (Arisen out of Order Dated null in Case No. First Appeal No. of District None)
1. The Regional Provident Fund Commissioner Regional Office, E.P.F.O. Pune Contonment Board Bldg., Golibar Maidan, Pune 411 001.
Pune Maharashtra ...........Appellant(s) Versus
1. Shri. Yellappa R. Hukke R/o. 16, Jhobhavi Peth, Solapur, Solapur Maharashtra
2. Shri. Rajaram D. Gayakwad House No. 8371, Railway Line, Opp. Wadia Hospital, Solapur Solapur Maharashtra
3. Shri. Salve Bheri Ambadas Room No. 137, New Budhwar Peth, Samrat Chowk, Solapur Solapur Maharashtra
4. Shri. Shivputra Ganpati Hugnar 191/13, New Budhwar Peth, Jawalkar Vasti, Solapur Solapur Maharashtra
5. Shri. Pramod M. Inamdar Malshiras, Post Navre, Solapur Solapur Maharashtra
6. Shri. Krishnath B. Pujari, Honmugi, South South Solapur, Dist. Solapur Solapur Maharashtra
7. Shri. Abdul Karim Fakir Ahmed Shaikh 5, Navi Jindhaki, Sidheshwar Nagar, Plot No. 2, Solapur Solapur Maharashtra
8. Shri. Yemaji Limbaji Kamble Hanmagaon, Post Limbi Chincholi, South Solapur, Solapur Solapur Maharashtra
9. Shri. Vijaykumar V. Kulkarni 96/A, Railway Lines, Solapur, Solapur Maharashtra
10. Shri. Machindra H. Bangale House 21, Siddharth Nagar Housing Society, Solapur Solapur Maharashtra
11. Shri. Sirsat Vijay Krishna At and Post Masle, Choudhari, Tal. Mohol, Dist.
Solapur Solapur Maharashtra
12. Shri. Mallikarjun Gundappa Goundgaon 181, Sukhruwar Peth, Solapur Solapur Maharashtra
13. Shri. Ramchandra Janu Mone Bhawani Peth, Near Shivaji Statue, Solapur Solapur Maharashtra
14. Shri. John Daniel Gotur R/o. 9, Arsin Apartments, 107, Modhi, Solapur, Solapur Maharashtra
15. Shri. Shivaji Shankar Namde, Degaon, Utter Solapur, Solapur Solapur Maharashtra
16. Shri. Chandra Shekhar Kadam 41/40, Sukhruwar Peth, Solaur Solapur Maharashtra
17. Shri. Maruti Dasarath Kadam Udhav Nagar, Vijapur Road (sephool), Behind S. R. P. Camp, Solapur Solapur Maharashtra
18. Shri. Govind Limbaji Agargar 714, North Kasaba, Dist. Solapur Solapur Maharashtra
19. Shri. Arunkumar D. Talwalkar 24/1, Murarji Peth, Solapur Solapur Maharashtra
20. Smt. Savitribai Prabhu Suryavanshi Plot No. 202, Shankar Nagar, Near Shivaji Works Ltd., Utter Solapur, Solapur Solapur Maharashtra
21. Shri. Keshav Revensiddha Kore At & Post Tandulwadi, South Solapur, Solapur Solapur Maharashtra
22. Sarifa A. Thamboli 156, Varath Chawl, Murarji Peth, Solapur Solapur Maharashtra
23. Shri. Laxman Revansiddhappa Adke, Deogaon, Tal. Utter Solapur, Dist. Solapur Solapur Maharashtra
24. Shri. Manik Sharnnappa Tule Plot No. 270, Neelam Nagar, Busveshwar Chowk, Solapur Solapur Maharashtra
25. Shri. Laxman Chandrasha Bande Shingadgaon, South Solapur, Dist. Solapur Solapur Maharashtra
26. Shri. Hassansab M. Badekar House 832, Plot No. 17. Shastri Nagar, Solapur Solapur Maharashtra
27. Shri. Vishnu Nagappas Bhandarkar Krishnanagar Colony, Plot No. 17, Shastri Nagar, Solapur Solapur Maharashtra ...........Respondent(s) First Appeal No. A/11/180 (Arisen out of Order Dated 16/11/2005 in Case No. 657/05 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER REGIONAL OFFICE PUNE CONTONMENT BOARD BUILDING GOLIBAR MAIDAN PUNE PUNE MAHARASHTRA ...........Appellant(s) Versus
1. SALVE BHAIRU AMBADAS ROOM NO 137 NEW BUDHAWAR PETH SAMRAT CHOUK SOLAPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/181 (Arisen out of Order Dated 16/11/2005 in Case No. 656/05 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER REGIONAL OFFICE PUNE CONTONMENT BOARD BUILDING GOLIBAR MAIDAN PUNE PUNE MAHARASHTRA ...........Appellant(s) Versus
1. RAJARAM D GAIKWAD PLOT NO 8371 OPP WADIA HOSPITAL RAILWAY LANE SOLAPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/182 (Arisen out of Order Dated 16/11/2005 in Case No. 681/05 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER REGIONAL OFFICE PUNE CONTONMENT BOARD BUILDING GOLIBAR MAIDAN PUNE PUNE MAHARASHTRA ...........Appellant(s) Versus
1. KESHAV R. KORE TANDULWADI SOUTH SOLAPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/183 (Arisen out of Order Dated 16/11/2005 in Case No. 658/05 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER REGIONAL OFFICE PUNE CONTONMENT BOARD BUILDING GOLIBAR MAIDAN PUNE PUNE MAHARASHTRA ...........Appellant(s) Versus
1. ABDUL KARIM FAKIR AHMED SHAIKH SIDDHESHWAR NAGAR, 5 NAI JINDAGI PLOT NO.2 SOLAPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/184 (Arisen out of Order Dated 16/11/2005 in Case No. 659/05 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER REGIONAL OFFICE PUNE CONTONMENT BOARD BUILDING GOLIBAR MAIDAN PUNE PUNE MAHARASHTRA ...........Appellant(s) Versus
1. YEMAJI LIMBAJI KAMBLE MUKKAM POST HANAMGAON, POST LIMBI CHINCHOLI TALUKA SOUTH SOLAPUR, DIST.SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/185 (Arisen out of Order Dated 16/11/2005 in Case No. 660/05 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER REGIONAL OFFICE PUNE CONTONMENT BOARD BUILDING GOLIBAR MAIDAN PUNE PUNE MAHARASHTRA ...........Appellant(s) Versus
1. SHIVPUTRA GANPATI HUGAR 191/13, NEW BUDHWAR PETH, JAVALKAR VASTI SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/186 (Arisen out of Order Dated 16/11/2005 in Case No. 661/05 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER REGIONAL OFFICE PUNE CONTONMENT BOARD BUILDING GOLIBAR MAIDAN PUNE PUNE MAHARASHTRA ...........Appellant(s) Versus
1. PRAMOD M INAMDAR MALSHIRAS, POST NEWARE DIST.SOLAPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/187 (Arisen out of Order Dated 16/11/2005 in Case No. 662/05 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER REGIONAL OFFICE PUNE CONTONMENT BOARD BUILDING GOLIBAR MAIDAN PUNE PUNE MAHARASHTRA ...........Appellant(s) Versus
1. KRISHNATH B PUJARI POST HANMUGI TALUKA SOUTH SOLAPUR ...........Respondent(s) First Appeal No. A/11/188 (Arisen out of Order Dated 16/11/2005 in Case No. 663/2005 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER REGIONAL OFFICE PUNE CONTONMENT BOARD BUILDING GOLIBAR MAIDAN PUNE ...........Appellant(s) Versus
1. VIJAY KUMAR V KULKARNI R/O.96/A, RAILWAY LINES SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/189 (Arisen out of Order Dated 16/11/2005 in Case No. 664/05 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER REGIONAL OFFICE PUNE CONTONMENT BOARD BUILDING GOLIBAR MAIDAN PUNE PUNE MAHARASHTRA ...........Appellant(s) Versus
1. MACHHINDRA H BANGALE HOUSE NO.21, SIDDHARTH NAGAR HSG.SOCIETY SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/190 (Arisen out of Order Dated 16/11/2005 in Case No. 665/05 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER REGIONAL OFFICE PUNE CONTONMENT BOARD BUILDING GOLIBAR MAIDAN PUNE PUNE MAHARASHTRA ...........Appellant(s) Versus
1. SIRSAT VIJAY KRISHNA POST MASALE CHAUDHARI, TALUKA MOHOL DIST.SOLAPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/191 (Arisen out of Order Dated 16/11/2005 in Case No. 666/05 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER REGIONAL OFFICE PUNE CONTONMENT BOARD BUILDING GOLIBAR MAIDAN PUNE PUNE MAHARASHTRA ...........Appellant(s) Versus
1. MALLIKAARJUN GUNDAPPA GAUNDGAON R/O.181, SHUKRAWAR PETH, SOLAPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/192 (Arisen out of Order Dated 16/11/2005 in Case No. 667/05 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER REGIONAL OFFICE PUNE CONTONMENT BOARD BUILDING GOLIBAR MAIDAN PUNE PUNE MAHARASHTRA ...........Appellant(s) Versus
1. RAMCHANDRA JANU MANE R/O.BHAVANI PETH, NR.SHIVAJI STATUE TALUKA KARMALA, DIST.SOLAPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/193 (Arisen out of Order Dated 16/11/2005 in Case No. 668/05 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER REGIONAL OFFICE PUNE CONTONMENT BOARD BUILDING GOLIBAR MAIDAN PUNE PUNE MAHARASHTRA ...........Appellant(s) Versus
1. SHIVAJI SHANKAR NAMDEO R/O.DEGAON, TALUKA NORTH SOLAPUR DIST.SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/194 (Arisen out of Order Dated 16/11/2005 in Case No. 669/05 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER REGIONAL OFFICE PUNE CONTONMENT BOARD BUILDING GOLIBAR MAIDAN PUNE PUNE MAHARASHTRA ...........Appellant(s) Versus
1. CHANDRA SHEKHAR KADAM R/O.41/40, SHUKRAWAR PETH, SOLAPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/195 (Arisen out of Order Dated 16/11/2005 in Case No. 670/05 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER REGIONAL OFFICE PUNE CONTONMENT BOARD BUILDING GOLIBAR MAIDAN PUNE MAHARASHTRA ...........Appellant(s) Versus
1. JOHN DENIAL GOTUR R/O.ARSIN APARTMENT, 107, MODI, SOLAPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/196 (Arisen out of Order Dated 16/11/2005 in Case No. 671/05 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER REGIONAL OFFICE PUNE CONTONMENT BOARD BUILDING GOLIBAR MAIDAN PUNE PUNE MAHARASHTRA ...........Appellant(s) Versus
1. MARITI D. KADAM R/O.UDDHAV NAGAR, VIJAPUR ROAD(SAIFUL) BEHIND SRP CAMP, SOLAPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/197 (Arisen out of Order Dated 16/11/2005 in Case No. 672/05 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER REGIONAL OFFICE PUNE CONTONMENT BOARD BUILDING GOLIBAR MAIDAN PUNE PUNE MAHARASHTRA ...........Appellant(s) Versus
1. GOVIND L AGARKAR R/O.714, NORTH KASBA, SOLAPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/198 (Arisen out of Order Dated 16/11/2005 in Case No. 673/05 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER REGIONAL OFFICE PUNE CONTONMENT BOARD BUILDING GOLIBAR MAIDAN PUNE MAHARASHTRA ...........Appellant(s) Versus
1. SAVITRIBAI PRABHU SURYAVANSHI R/O.PLOTNO.202, SHANKARNAGAR, NR.SHIVAJI WORKS LTD.
TALUKA NORTH SOLAPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/199 (Arisen out of Order Dated 16/11/2005 in Case No. 680/05 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER REGIONAL OFFICE PUNE CONTONMENT BOARD BUILDING GOLIBAR MAIDAN PUNE MAHARASHTRA ...........Appellant(s) Versus
1. VISHNU NAGAPPA BHANDARKAR R/O.KRISHNA NAGAR COLONY, PLOT NO.16 1ST FLOOR, P G ROAD, SECUNDERABAD (A.P.) ...........Respondent(s) First Appeal No. A/11/200 (Arisen out of Order Dated 16/11/2005 in Case No. 679/05 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER REGIONAL OFFICE PUNE CONTONMENT BOARD BUILDING GOLIBAR MAIDAN PUNE MAHARASHTRA ...........Appellant(s) Versus
1. HASANSAB M BADEKAR R/O.H.NO.832, PLOT NO.17 SHASTRI NAGAR SOLAPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/201 (Arisen out of Order Dated 16/11/2005 in Case No. 678/05 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER REGIONAL OFFICE PUNE CONTONMENT BOARD BUILDING GOLIBAR MAIDAN PUNE PUNE MAHARASHTRA ...........Appellant(s) Versus
1. LAXMAN CHANDRASHA BANDE R/O.SHINGADGAON, TALUKA SOUTH SOLAPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/202 (Arisen out of Order Dated 16/11/2005 in Case No. 677/05 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER REGIONAL OFFICE PUNE CONTONMENT BOARD BUILDING GOLIBAR MAIDAN PUNE PUNE MAHARASHTRA ...........Appellant(s) Versus
1. MANIK S TULE PLOT NO.270, NILAM NAGAR BASAVESHWAR CHOWK, SOLAPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/203 (Arisen out of Order Dated 16/11/2005 in Case No. 676/05 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER REGIONAL OFFICE PUNE CONTONMENT BOARD BUILDING GOLIBAR MAIDAN PUNE MAHARASHTRA ...........Appellant(s) Versus
1. LAXMAN R. ADKE R/O.DEGAON, TALUKA NORTH SOLAPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/204 (Arisen out of Order Dated 16/11/2005 in Case No. 675/05 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER REGIONAL OFFICE PUNE CONTONMENT BOARD BUILDING GOLIBAR MAIDAN PUNE PUNE MAHARASHTRA ...........Appellant(s) Versus
1. SHARIFA A TAMBOLI R/O.156, WARAD CHAWL, MURARJI PETH, SOLAPUR ...........Respondent(s) First Appeal No. A/11/205 (Arisen out of Order Dated 16/11/2005 in Case No. 674/05 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER REGIONAL OFFICE PUNE CONTONMENT BOARD BUILDING GOLIBAR MAIDAN PUNE PUNE MAHARASHTRA ...........Appellant(s) Versus
1. ARUNKUMAR D TALWALKAR R/O.24/1, MURARJI PETH, SOLAPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/07/113 (Arisen out of Order Dated 31/05/2006 in Case No. Complaint Case No. CC/06/37 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER REGIONAL OFF, E.P.F.O., PUNE CONTONMENT BOARD BLDG, GOLIBAR MAIDAN, PUNE-411 001 ...........Appellant(s) Versus
1. SHRI. PRABHAKAR N. SADANANDE (Comp. No. 37/06) R/o. GURUKRIPANAGAR, NEAR RUKMINI VIDHYALAY, PANDHARPUR, DIST SOLAPUR ...........Respondent(s) First Appeal No. A/10/886 (Arisen out of Order Dated 31/05/2006 in Case No. 38/06 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER, SOLAPUR 165 A SURWASE TOWER RAILWAY LINE SOLAPUR 413 001.
SOLAPUR MAHARASHTRA ...........Appellant(s) Versus
1. SHRI NIVRUTI D KUMBHAR H NO 354 DALE GULLI POST PANDHARPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/10/887 (Arisen out of Order Dated 31/05/2010 in Case No. 39/06 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER, SOLAPUR 165 A SURWASE TOWER RAILWAY LINE SOLAPUR 413 001.
SOLAPUR MAHARASHTRA ...........Appellant(s) Versus
1. AFTAPASHA M KAZI H NO 484 SARKARGALLI JUNIPETH PANDHARPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/10/888 (Arisen out of Order Dated 31/05/2006 in Case No. 40/06 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER, SOLAPUR 165 A SURWASE TOWER RAILWAY LINE SOLAPUR 413 001.
SOLAPUR MAHARASHTRA ...........Appellant(s) Versus
1. ASHAPAK M TAMBOLI 673 ATTHA MANZIL, MAULALI NAGAR , TUKALI ROAD, POST KOSHTI TALUKA PANDHARPUR DIST.SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/10/889 (Arisen out of Order Dated 31/05/2006 in Case No. 41/2006 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER, SOLAPUR 165-A SURWASE TOWERS RAILWAY LINES SOLAPUR SOLAPUR MAHARASHTRA ...........Appellant(s) Versus
1. GANGADHAR S MASAL H NO 4400/5 DALEGULLI, PANDHARPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/10/890 (Arisen out of Order Dated 31/05/2006 in Case No. 42/06 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER, SOLAPUR 165 A SURWASE TOWER RAILWAY LINE SOLAPUR 413 001.
SOALPUR MAHARASHTRA ...........Appellant(s) Versus
1. CHANDRAKANT R HANGARKAR AT POST THIRTH (K D) TULJAPUR DIST.OSMANABAD MAHARAHTRA ...........Respondent(s) First Appeal No. A/10/891 (Arisen out of Order Dated 31/05/2006 in Case No. 43/06 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER, SOLAPUR 165 A SURWASE TOWER RAILWAY LINE SOLAPUR 413 001.
SOLAPUR MAHARASHTRA ...........Appellant(s) Versus
1. POPAT DATTATRY KULKARNI H NO 378 KASABA PETH TERKAR BUNGLOW TAL BARSHI DIST.SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/10/892 (Arisen out of Order Dated 31/05/2010 in Case No. 44/06 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER, SOLAPUR 165 A SURWASE TOWER RAILWAY LINE SOLAPUR 413 001.
SOLAPUR MAHARASHTRA ...........Appellant(s) Versus
1. NIRMALA JAGANATH VIBHUTE TANDULVADI TAL SOUTH SOLAPUR DIST.SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/10/893 (Arisen out of Order Dated 31/05/2006 in Case No. 45/06 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER, SOLAPUR 165 A SURWASE TOWER RAILWAY LINE SOLAPUR 413 001.
SOLAPUR MAHARASHTRA ...........Appellant(s) Versus
1. LATE SHAHAJI NARAYAN MANE THROUGH LEGAL HEIRS SMT.K. S. MANE MR.SACHIN S.MANE H NO 384 DATTA NAGAR TAL BARSHI SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/10/894 (Arisen out of Order Dated 31/05/2010 in Case No. 46/2006 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER, SOLAPUR 165 A SURWASE TOWER RAILWAY LINE SOLAPUR 413 001.
SOLAPUR MAHARASHTRA ...........Appellant(s) Versus
1. MAHIBOOB FARIDKHAN PATHAN OPP RAILWAY SATAION NALE PLOT TAL BARSHI SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/10/895 (Arisen out of Order Dated 31/05/2010 in Case No. 47/06 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER, SOLAPUR 165 A SURWASE TOWER RAILWAY LINE SOLAPUR 413 001.
SOLAPUR MAHARASHTRA ...........Appellant(s) Versus
1. BHUJANGA MARUTI DHODTALE R/O.AUNJ, TALUKA SOUTH SOLAPUR DIST.SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/10/896 (Arisen out of Order Dated 31/05/2006 in Case No. 48/2006 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER, SOLAPUR 165 A SURWASE TOWER RAILWAY LINE SOLAPUR 413 001.
SOLAPUR MAHARASHTRA ...........Appellant(s) Versus
1. ANKUSH SADASHIV WAGHMARE R/O.841, VHANKALAS PLOT, NR.GANPATI MANDIR TALUKA BARSHI DIST.SOALAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/10/897 (Arisen out of Order Dated 31/05/2006 in Case No. 49/06 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER, SOLAPUR 165 A SURWASE TOWER RAILWAY LINE SOLAPUR 413 001.
SOLAPUR MAHARASHTRA ...........Appellant(s) Versus
1. B. B. AMBAJI 94/277 JODBHAVI PETH SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/10/898 (Arisen out of Order Dated 31/05/2010 in Case No. 50/06 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER, SOLAPUR 165 A SURWASE TOWER RAILWAY LINE SOLAPUR 413 001.
SOLAPUR MAHARASHTRA ...........Appellant(s) Versus
1. ASHOK BABU MASKE R/O.HONMANE PLOT, AZAJ CHOWK MALI NAGAR ROAD, AKLUJ DIST.SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/10/899 (Arisen out of Order Dated 31/05/2006 in Case No. 51/06 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER, SOLAPUR 165 A SURWASE TOWER RAILWAY LINE SOLAPUR 413 001.
SOLAPUR MAHARASHTRA ...........Appellant(s) Versus
1. KSHIRSAGAR BABAN DAJI DATTA NAGAR RAILWAY STAION ROAD TAL.BARSHI DIST.SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/10/900 (Arisen out of Order Dated 31/05/2006 in Case No. 52/06 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER, SOLAPUR 165 A SURWASE TOWER RAILWAY LINE SOLAPUR 413 001.
SOLAPUR ...........Appellant(s) Versus
1. ASHOK P MENKUDLE R/O.2442, ADVA RASTA BARSHI SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/10/901 (Arisen out of Order Dated 31/05/2006 in Case No. 53/06 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER, SOLAPUR 165 A SURWASE TOWER RAILWAY LINE SOLAPUR 413 001.
SOLAPUR MAHARASHTRA ...........Appellant(s) Versus
1. SIDDIQUI M. AHMED SHIVAJI CHOUK NEAR POST TULJAPUR DIST.OSMANABAD MAHARASHTRA ...........Respondent(s) First Appeal No. A/10/902 (Arisen out of Order Dated 31/05/2010 in Case No. 54/06 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER, SOLAPUR 165 A SURWASE TOWER RAILWAY LINE SOLAPUR 413 001.
SOLAPUR MAHARASHTRA ...........Appellant(s) Versus
1. BHIMRAO DEVRAO DHOBLE R/O.DASPIMPALGAON, TALUKA BARSHI DIST.SOLAPUR, MAHARASHTRA ...........Respondent(s) First Appeal No. A/10/903 (Arisen out of Order Dated 31/05/2010 in Case No. 55/06 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER, SOLAPUR 165 A SURWASE TOWER RAILWAY LINE SOLAPUR 413 001.
SOLAPUR MAHARASHTRA ...........Appellant(s) Versus
1. SHERLA JAYRAM NARSAIAH 177, TELANGI PACHHA PETH SOLAPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/10/904 (Arisen out of Order Dated 31/05/2010 in Case No. 56/06 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER, SOLAPUR 165 A SURWASE TOWER RAILWAY LINE SOLAPUR 413 001.
SOLAPUR MAHARASHTRA ...........Appellant(s) Versus
1. SUDHAKAR BALKRISHNA KAMBLE RAHULGULLI TAL TULJAPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/10/905 (Arisen out of Order Dated 31/05/2006 in Case No. 57/06 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER, SOLAPUR 165 A SURWASE TOWER RAILWAY LINE SOLAPUR 413 001.
SOLAPUR MAHARASHTRA ...........Appellant(s) Versus
1. SURJMAL CHANDMAL TATED BHAVANI PETH TELE GALLI 3912 TALUKA BARSHI SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/10/906 (Arisen out of Order Dated 31/05/2006 in Case No. 152/06 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER, SOLAPUR 165 A SURWASE TOWER RAILWAY LINE SOLAPUR 413 001.
SOLAPUR MAHARASHTRA ...........Appellant(s) Versus
1. SUKHARAM R DESHPANDE NR.KANYA SCHOOL, VETAL PETH KARMALA TAL KARMALA DIST.SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/10/907 (Arisen out of Order Dated 31/05/2006 in Case No. 153/06 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER, SOLAPUR 165 A SURWASE TOWER RAILWAY LINE SOLAPUR 413 001.
SOLAPUR MAHARASHTRA ...........Appellant(s) Versus
1. NAGNATH KASHINATH LAKHADIVE R/O.MAHENDRA NAGAR, H.NO.1424, POST KARMALA DIST.SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/10/908 (Arisen out of Order Dated 31/05/2006 in Case No. 154/06 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER, SOLAPUR 165 A SURWASE TOWER RAILWAY LINE SOLAPUR 413 001.
SOLAPUR MAHARASHTRA ...........Appellant(s) Versus
1. MADHUKAR B JADHAV R/O.477, MANGALWAR PETH POST KARMALA DIST.SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/10/909 (Arisen out of Order Dated 31/05/2006 in Case No. 155/06 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER, SOLAPUR 165 A SURWASE TOWER RAILWAY LINE SOLAPUR 413 001.
SOLAPUR MAHARASHTRA ...........Appellant(s) Versus
1. ASHOK B. MAGADE R/O.DR.AMBEDKAR HSG.SOCIETY 13 NO.1 BEHIND T.V.CENTRE KUMTHA NAKA DIST.SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/10/910 (Arisen out of Order Dated 31/05/2006 in Case No. 156/06 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER, SOLAPUR 165 A SURWASE TOWER RAILWAY LINE SOLAPUR 413 001.
SOLAPUR MAHARASHTRA ...........Appellant(s) Versus
1. KESHARBAI DEVIDAS CHAUHAN PLOT NO 28 ATTAR NAGAR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/10/911 (Arisen out of Order Dated 31/05/2006 in Case No. 157/06 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER, SOLAPUR 165 A SURWASE TOWER RAILWAY LINE SOLAPUR 413 001.
SOLAPUR MAHARASHTRA ...........Appellant(s) Versus
1. HAVANNA PIRAPPA HABBU R/O.BANKLAGI, TALUKA SOUTH SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/10/912 (Arisen out of Order Dated 31/05/2006 in Case No. 158/06 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER, SOLAPUR 165 A SURWASE TOWER RAILWAY LINE SOLAPUR 413 001.
SOLAPUR MAHARASHTRA ...........Appellant(s) Versus
1. PRAKASH D KOTHARI 334, VITHAL PETH KARMALA SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/10/913 (Arisen out of Order Dated 31/05/2006 in Case No. 159/06 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER, SOLAPUR 165 A SURWASE TOWER RAILWAY LINE SOLAPUR 413 001.
SOLAPUR MAHARASHTRA ...........Appellant(s) Versus
1. ADINATH BHAGWAN BHOGE ARJUN NAGAR POST PISARE KARMALA SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/10/914 (Arisen out of Order Dated 31/05/2006 in Case No. 160/06 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER, SOLAPUR 165 A SURWASE TOWER RAILWAY LINE SOLAPUR 413 001.
SOLAPUR MAHARASHTRA ...........Appellant(s) Versus
1. DNYANDEV SADASHIV KADAM R/O.WAVDE BUILDING, TULJAPUR DIST.SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/10/915 (Arisen out of Order Dated 31/05/2006 in Case No. 161/06 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER, SOLAPUR 165 A SURWASE TOWER RAILWAY LINE SOLAPUR 413 001.
SOLAPUR MAHARASHTRA ...........Appellant(s) Versus
1. SHIVRUDDRAYYA B BELWADI R/O.1550/593, GOVIND DALMIL ROAD SHUBHASH NAGAR BARSHI DIST.SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/10/916 (Arisen out of Order Dated 31/05/2006 in Case No. 162/2006 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER, SOLAPUR 165 A SURWASE TOWER RAILWAY LINE SOLAPUR 413 001.
SOLAPUR MAHARASHTRA ...........Appellant(s) Versus
1. BASHA RAJASHAB SHAIKH R/O.VIJAPUR NAKA , ZOPADPATTI NO 1 HOUSE NO.143, SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/10/917 (Arisen out of Order Dated 31/05/2006 in Case No. 163/06 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER, SOLAPUR 165 A SURWASE TOWER RAILWAY LINE SOLAPUR 413 001.
SOLAPUR MAHARASHTRA ...........Appellant(s) Versus
1. MARUTI LAXMAN NARLE R/O.ZILHAL, POST KONTUBABAD TALUKA & DIST. SANGLI MAHARASHTRA ...........Respondent(s) First Appeal No. A/10/918 (Arisen out of Order Dated 31/05/2006 in Case No. 164/06 of District Solapur)
1. THE REGIONAL PROVIDENT FUND COMMISSIONER, SOLAPUR 165 A SURWASE TOWER RAILWAY LINE SOLAPUR 413 001.
SOLAPUR MAHARASHTRA ...........Appellant(s) Versus
1. SOPAN D HAWLE R/O DATTANAGAR MOHOL DIST.SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/241 (Arisen out of Order Dated 06/04/2005 in Case No. 776/2003 of District Solapur)
1. PROVIDENT FUND COMMISSIONER SOLAPUR 165, SURWASE TOWERS RAILWAY LANE SOLAPUR SOLAPUR MAHARASHTRA ...........Appellant(s) Versus
1. SHRI VASUDEO J NARAL R/O HOUSE NO 94/239. JODBHAVI PETH SOLAPUR SOLAPUR MAHARASHTRA ...........Respondent(s) BEFORE:
HON'BLE MR. JUSTICE R.C.CHAVAN PRESIDENT HON'BLE MR. Dhanraj Khamatkar Member PRESENT: Adv.
S.S.Kalekar for the Appellant/original Opponent Adv. Sunil Pawar for Respondents/original Complainants.
ORDER .
Per - Hon'ble Mr. Dhanraj Khamatkar, Member All these appeals take an exception to orders dated 30/06/2005, 30/04/2005, 12/06/2006, 23/06/2006, 31/05/2006, 16/11/2005, 01/04/2005 passed by the District Consumer Disputes Redressal Forum, Solapur in various consumer complaints filed by the Complainants, who were in employment of various industrial establishments. Facts leadings to all these appeals can be summarized as under:-
[2] Complainants, who were employed at Solapur in various Industrial establishments like Shivaji Works Ltd., Laxmi-Vishnu Mills, N. G. Mills, Laxmi Foundry, Chetan Foundry, Maharashtra State Road Transport Corporation, Narsingh-Girji Mills, Siddheshwar Sugar, Yeshwant Spinning, Terna Sugar, Jam Mills etc. After their retirement from their respective establishments, they filed various consumer complaints before the District Forum, Solapur inter-alia contending that they have put nearly 20 to 24 years of service in their respective establishments. Initially, they were members of the Family Pension Scheme, 1971 and they have made their contributions to the Provident Fund. They further contended that thereafter Government of India drafted a new family pension scheme in the year 1995 and they all became members of the Employees Pension Scheme, 1995;
which is notified by the Government of India vide notification No.GSR-(748-E) dated 16/11/1995 and they have put their services under the said scheme also. It is their contention that the Provident Fund Commissioner is the regulator of their contributions paid under the scheme. After their retirement, their pension has been fixed by the Provident Fund Commissioner. According to them, under the Employees Pension Scheme, 1995 there is a formula for fixation of pension of an employee which is as under:-
"Member's Monthly Pension = Pensionable Salary (multiplied by) Pensionable Service (divided by) 70"
[3] It is their contention that the Provident Fund Commissioner while fixing their pension has not worked out their pension as per the formula of the scheme and resultantly they are getting less pension. Alleging this as deficiency in service on the part of the Provident Fund Commissioner, all these Complainants approached the District Forum, Solapur and filed their respective consumer complaints praying therein that the Provident Fund Commissioner may be directed to fix their pension as per the formula and the Provident Fund Commissioner may also be directed to pay the past arrears and regularize the pension as per formula.
[4] Provident Fund Commissioner had challenged all these complaints by filing written version inter-alia denying deficiency in service on his part. It is contended that the Provident Fund Commissioner is only the sanctioning authority in respect of Complainants who are the retired employees from various establishments covered under the Employees Pension Scheme, 1995. Scheme is framed under the Employees Provident Fund and Miscellaneous Provisions Act, 1952; which is a valid and established statute of Government of India for the purpose of grant of monthly pension to the retired employees of the industrial and similar establishments. Pension is sanctioned by the Provident Fund Commissioner as per the provisions of Employees Pension Scheme, 1995; upon taking into consideration their service under the ceased Family Pension Scheme, 1971 and their service under the Employees Pension Scheme, 1995. On these main grounds, the Provident Fund Commissioner contended that there is no deficiency in service on his part and the pension fixed for each employee/Complainant is as per the norms and prayed that complaints may please be dismissed.
[5] The District Forum after going through the complaints, written versions filed by the Provident Fund Commissioner, evidence led by the parties on affidavits, pleadings of their respective advocates and relying on the formula quoted by the Complainants in their respective complaints, allowed all these complaints and directed the Provident Fund Commissioner to sanction the pension upon taking into consideration services rendered by each Complainant under the ceased Family Pension Scheme, 1971 and also his service under the Employees Pension Scheme, 1995 and to pay the difference together with interest thereon @ 9% p.a. besides costs of `500/-. Aggrieved by such orders, the Provident Fund Commissioner has filed all these appeals.
[6] We have heard at length Adv. S.S.Kalekar on behalf of the Appellant/original Opponent and Adv. Sunil Pawar on behalf of the Respondents/original Complainants. We have also carefully perused the voluminous documents placed on record by the parties.
[7] During the pendency of these appeals, Appellant bifurcated original Appeal No.2706 of 2006 in appeals bearing Nos.2706-A of 2006, 2706-B of 2006, 2706-C of 2006, 2706-D of 2006 and 2706-E of 2006. Further appeals bearing Nos.655 of 2005 to 681 of 2005 were converted into appeals bearing Nos.181 of 2011 to 205 of 2011. Appeal bearing No.1849 of 2005 was bifurcated into appeals bearing Nos.1849-A of 2005, 1849-B of 2005 and 1849-C of 2005.
[8] During the course of hearing, we noticed that all these appeals involved complex arithmetical calculations and entitlement of the Respondents/Complainants with reference to rules and hence, we requested learned counsel Adv. Uday B. Wavikar to assist us as an 'amicus-curiae'. Accordingly, the learned counsel for the Appellant, learned counsel for the Respondents and the 'amicus-curiae' Adv. Uday B. Wavikar have gone through the provisions of the ceased Family Pension Scheme, 1971; Employees Pension Scheme, 1995 and the arithmetical calculations made by the Provident Fund Commissioner and accordingly, Adv. Uday B. Wavikar has submitted his report to this Commission. We have carefully perused the same.
[9] Learned counsel for the Respondents raised certain doubts regarding amount shown in Column No.2 or Column No.3, as the case may be, shall be multiplied by the factor given in Table-B corresponding to the period between 16/11/1995 and the date of exit to arrive at basic service pension payable. Calculations made by the amicus-curiae together with learned counsels for the Appellant and the Respondents are on record.
[10] Admittedly, all the Complainants are the retired employees from various industrial and similar establishments which are covered under the Employees Pension Scheme, 1995 framed under the Employees Provident Fund and Miscellaneous Provisions Act, 1952. Complainants have put nearly 20-24 years of service in their respective establishments. Initially, the employees were covered under the ceased Family Pension Scheme, 1971; wherein their contribution under the said scheme was very meager. Subsequently, the Government of India framed a new scheme known as 'Employees Pension Scheme, 1995' wherein there is equal contribution from the employee as well as industrial establishment wherein they are working and which is more than their contribution which was under the earlier ceased Family Pension Scheme, 1971.
[12] Rule-12 of the Employees Pension Scheme, 1995 prescribes monthly member's pension. For the new entrant Rule-12(2) prescribes the formula viz. 'Member's Monthly Pension = Pensionable Salary (multiplied by) pensionable service ( divided by) 70'. Rule-12(3)(b) gives the table wherein years of the past service, salary up to `2,500/- per month and salary more than `2,500/- per month is given and the said table is to be used for arriving at a base service pension payable on completion of 55 years of age by each member under the ceased Family Pension Scheme, 1971. Thus, it is clear that formula given in Rule-12(2) is for deciding the pension under the service rendered under the Employees Pension Scheme, 1995 while Rule-13(3)(b) is for deciding the pension under the ceased Family Pension Scheme, 1971. After working out the amount under Column No.2 under Rule-12(2) and Column No.3 under Rule-12(3)(b), as the case may be, shall be multiplied by the factor given in Table-B is the correct formula to be applied in respect of the Complainants.
[13] District Forum has miserably failed to take into consideration the provisions for fixing pension under the Employees Pension Scheme, 1995 and the earlier ceased Family Pension Scheme, 1971 and thus, impugned orders passed by the District Forum are per-se bad in law and cannot be sustained in the eyes of law.
[14] Provident Fund Commissioner upon taking into consideration the provisions of Employees Pension Scheme, 1995 has rightly fixed pension in respect of Respondents/Complainants. Thus, orders passed by the District Forum deserve to be set aside.
[15] Before parting with this order, we would like to appreciate the sincere efforts put forth by 'amicus-curiae' Adv. Uday B. Wavikar together with his associate Adv. Bhaskar Yogi.
With this view of the matter, we proceed to pass the following order:-
ORDER All these appeals are allowed.
Orders passed by District Consumer Disputes Redressal Forum, Solapur directing the Provident Fund Commissioner to sanction the pension of each Respondent/original Complainant upon taking into consideration service rendered by each Respondent/original Complainant under the ceased Family Pension Scheme, 1971 and also his service under the Employees Pension Scheme, 1995 and to pay the difference together with interest thereon @ 9% p.a. besides costs of `500/- are set aside. Consequently, all consumer complaints stand dismissed.
In the circumstances of the case, parties shall bear their own costs.
Pronounced on 9th June, 2014 [HON'BLE MR. Justice R.C.Chavan] PRESIDENT [HON'BLE MR.
Dhanraj Khamatkar] Member Ms/kvs