Delhi High Court - Orders
Bayer Healthcare Llc vs Natco Pharma Limited on 19 October, 2023
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 182/2023 & CM APPL. 54731/2023
BAYER HEALTHCARE LLC ..... Appellant
Through: Ms. Udita Patro & Ms.
Nimrat Singh, Advocates.
versus
NATCO PHARMA LIMITED ..... Respondent
Through: Mr. J. Sai Deepak, Mr. G.
Nataraj, Mr. Shashikant
Yadav & Mr. Rahul
Bhujbal, Advocates.
Mr. Amit Sibal, Sr.
Advocate with Ms.
Krishna Sarma, Ms.
Manisha Singh, Mr.
Navnit Kumar, Mr.
Hrishikesh Raychoudhury
& Ms. Ekta Gupta, Advs.
for Applicant/Intervenor.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 19.10.2023 List before the concerned Roster Bench on the date already fixed, that is, 30.11.2023.
VIBHU BAKHRU, J AMIT MAHAJAN, J OCTOBER 19, 2023 "SS This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/10/2023 at 23:37:38