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Delhi High Court - Orders

Bayer Healthcare Llc vs Natco Pharma Limited on 19 October, 2023

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                                      $~34
                                      *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +           FAO(OS) (COMM) 182/2023 & CM APPL. 54731/2023
                                                  BAYER HEALTHCARE LLC                                                       ..... Appellant
                                                                                     Through:               Ms. Udita Patro & Ms.
                                                                                                            Nimrat Singh, Advocates.
                                                                                     versus

                                                   NATCO PHARMA LIMITED                                                    ..... Respondent
                                                                                     Through:               Mr. J. Sai Deepak, Mr. G.
                                                                                                            Nataraj, Mr. Shashikant
                                                                                                            Yadav & Mr. Rahul
                                                                                                            Bhujbal, Advocates.
                                                                                                            Mr. Amit Sibal, Sr.
                                                                                                            Advocate      with     Ms.
                                                                                                            Krishna     Sarma,     Ms.
                                                                                                            Manisha      Singh,    Mr.
                                                                                                            Navnit     Kumar,      Mr.
                                                                                                            Hrishikesh Raychoudhury
                                                                                                            & Ms. Ekta Gupta, Advs.
                                                                                                            for Applicant/Intervenor.
                                                  CORAM:
                                                  HON'BLE MR. JUSTICE VIBHU BAKHRU
                                                  HON'BLE MR. JUSTICE AMIT MAHAJAN
                                                                                     ORDER

% 19.10.2023 List before the concerned Roster Bench on the date already fixed, that is, 30.11.2023.

VIBHU BAKHRU, J AMIT MAHAJAN, J OCTOBER 19, 2023 "SS This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/10/2023 at 23:37:38