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[Cites 0, Cited by 0] [Section 264D(4)] [Section 264D] [Entire Act]

State of Uttar Pradesh - Subsection

Section 264D(4)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(a)"premises" means any land, building or part of a building and includes a hut, shed or other structure or any part thereof;