Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Gujarat - Subsection Section 50(iii) in The Hemchandracharya North Gujarat University Act, 1986 (iii)any other examination prescribed as equivalent to the examinations referred to in Clauses (i) and (ii),
