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[Cites 0, Cited by 0] [Section 24E] [Entire Act]

Union of India - Subsection

Section 24E(a) in The Companies (Indian Accounting Standards) Rules, 2015

(a)differentiates, at a minimum, between the amounts that relate to the disclosures in paragraph 24C(b)(i) and (b)(iv) as well as the amounts accounted for in accordance with paragraph 6.5.11(d)(i) and (d)(iii) of Ind AS 109;