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[Cites 0, Cited by 165] [Section 7(1)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1)(d) in The Protection Of Civil Rights Act, 1955

(d)[ insults or attempts to insult, on the ground of untouchability, a member of a Scheduled Caste,] [Inserted by Act 106 of 1976, Section 9 (w.e.f. 19.11.1976).]