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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(4)(f) in The Central Electricity Authority (Technical Standards for Connectivity to the Grid) Regulations, 2007

(f)abide by the coordinated outage plan of the state and region in respect of generating units and transmission lines as approved by the Regional Power Committee; and