Supreme Court - Daily Orders
Gaj Raj Singh Baid vs Union Of India on 9 August, 2019
Bench: Rohinton Fali Nariman, Surya Kant
ITEM NO.43 COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 212/2019
GAJ RAJ SINGH BAID Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(FOR ADMISSION and IA No.115668/2019-STAY APPLICATION)
Date :09-08-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Mr. Avadh Bihari Kaushik, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
No coercive steps shall be taken against the petitioner in the meanwhile.
Tag with W.P.(Crl.) No. 336 of 2018.
[ CHARANJEET KAUR ] [ RENU DIWAN ] A.R.-CUM-P.S. ASSTT. REGISTRAR Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2019.08.09 16:47:03 IST Reason: