Section 2(1)(m) in University of Petroleum and Energy Studies Act, 2003

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State of Uttarakhand - Subsection

Section 2(1)(m) in University of Petroleum and Energy Studies Act, 2003

(m)[ "Hydrocarbons Education and Research Society" means Society registered under Societies Registration Act, 1860 having registered office presently at 210, 2nd Floor, Okhla Industrial Estate, Phase III, Okhla, New Delhi 110 020.] [Substituted by Uttarakhand Act No. 24 of 2018, dated 26.4.2018.]

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State of Uttarakhand - Subsection

Section 2(1)(m) in University of Petroleum and Energy Studies Act, 2003