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[Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act]

State of Karnataka - Subsection

Section 101(1)(iii) in Karnataka Agricultural Produce Marketing Act 1966

(iii)[ the Secretary to Government Department of Co-operation or his nominee ex-officio; [Inserted by Act 16 of 1991 w.e.f.1.3.1992]