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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Bihar - Subsection

Section 59(1) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(1)On the day on which this Act comes into force, the Chancellor shall appoint a person qualified under sub-section (1) of section 9 to be the Vice-Chancellor of the University.