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State of Tamilnadu - Section

Section 3 in Tamil Nadu Municipalities (Norms for Classification of Municipalities) Rules, 2008

3. Norms for classification of a Municipality.

- The Municipalities shall be classified on the basis of average annual income as indicated in the Table below: -
SI.No. Grade Average Annual Income
(1) (2) (3)
1. Special Grade Municipality Exceeding rupees ten Crores
2. Selection Grade Municipality Exceeding rupees six crores and not exceedingrupees ten crores.
3. First Grade Municipality Exceeding rupees four crores and not exceedingrupees six crores.
4. Second Grade Municipality Not exceeding rupees four crores:
Provided that the grade of any Municipality on the date of coming into force of these Rules shall not be downgraded:Provided further that the classification of Municipalities shall be reviewed and reclassified in every three years based on the norms prescribed in Rule 3 above.