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State of Tamilnadu - Section
Section 3 in Tamil Nadu Municipalities (Norms for Classification of Municipalities) Rules, 2008
3. Norms for classification of a Municipality.
- The Municipalities shall be classified on the basis of average annual income as indicated in the Table below: -| SI.No. | Grade | Average Annual Income |
| (1) | (2) | (3) |
| 1. | Special Grade Municipality | Exceeding rupees ten Crores |
| 2. | Selection Grade Municipality | Exceeding rupees six crores and not exceedingrupees ten crores. |
| 3. | First Grade Municipality | Exceeding rupees four crores and not exceedingrupees six crores. |
| 4. | Second Grade Municipality | Not exceeding rupees four crores: |