Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 586] [Entire Act] State of Jharkhand - Subsection Section 586(b) in Jharkhand Municipal Act, 2011 (b)undue influences as defined in clause (ii) of the said section for the time being in force;
