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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(9) in A.P. Intelligent Global Hub For Digital Pedagogies Act, 2019

(9)The Institution shall be registered under the Income Tax Act, 1961 (Central Act No.43 of 1961), to enable donations to it to be eligible for 50% income tax exemption for the donors under Section 80-G of the said Act.