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[Cites 0, Cited by 0] [Section 45(3)] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(3)(b) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(b)Electric wireless shall not be used for dock work in cases where,--
(i)the electro-magnetic brake is unable to hold the load; and
(ii)one or more control points, either hoisting or lowering, is not operating properly.