Andhra Pradesh High Court - Amravati
Sree Vinayaka Agencies vs The State Of Andhra Pradesh on 22 November, 2022
HIGH COURT OF ANDHRA PRADESH: AT AMARAVATI
MAIN CASE No.W.P.No.37760 of 2022
PROCEEDING SHEET
Sl. DATE `ORDER OFFICE
No. NOTE
(1) 22-11-2022 CMR, J. Trans-
ferred to
I.O. Folder.
Learned Government Pleader for Women
Development and Child Welfare takes notice for
respondents 1 and 2.
Print the name of Ms.P.Vijaya Kumari, learned
Standing Counsel for AP MARKFED, for 3rd
respondent.
Issue notice to the 4th respondent.
List the matter after four weeks.
_________
CMR, J.
cs 2