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Andhra Pradesh High Court - Amravati

Sree Vinayaka Agencies vs The State Of Andhra Pradesh on 22 November, 2022

          HIGH COURT OF ANDHRA PRADESH: AT AMARAVATI

                    MAIN CASE No.W.P.No.37760 of 2022

                              PROCEEDING SHEET
Sl.     DATE                           `ORDER                                       OFFICE
No.                                                                                  NOTE
(1)   22-11-2022   CMR, J.                                                        Trans-
                                                                                  ferred to
                                                                                  I.O. Folder.
                      Learned     Government         Pleader   for    Women

                   Development and Child Welfare takes notice for

                   respondents 1 and 2.

                      Print the name of Ms.P.Vijaya Kumari, learned

                   Standing     Counsel   for   AP     MARKFED,       for   3rd

                   respondent.

                      Issue notice to the 4th respondent.

                      List the matter after four weeks.


                                                                     _________
                                                                      CMR, J.

cs 2