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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(1)(d) in Haryana State Electricity Board (Workshop Organisation) Regulations, 1992

(d)A Tibetan refugee who came over to India before Ist January, 1962, with the intention of permanently settling in India, or