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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 11(1)(d) in Securities and Exchange Board of India (Foreign Portfolio Investors) Regulations, 2019

(d)the applicant has a multinational presence, either through its branches or through agency relationships with overseas intermediaries regulated in their respective home jurisdictions;