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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(vii) in Intelligent Network Services in Multi Operator and Multi Network Scenario Regulations, 2006

(vii)There is an overlap in the domains of Access Providers and NLDOs and the service can be provided jointly by Access Provider and NLDO. These services will yield the best result if left for mutual arrangements to be made amongst the operators.