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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(1) in The Rajasthan Secondary Education Act, 1957

(1)The Chairman shall be the administrative head of the Board: it shall be the duty of the Chairman to see that this Act and the regulations are faithfully observed and be shall have all powers necessary for this purpose.