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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(2)(iii) in National Academy of Legal Studies and Research University Act, 1998

(iii)meeting of the General Council shall be called by the Chancellor or by the Vice Chancellor either on his own or at the request of not less than ten members of the General Council;