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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(a) in The U.P. Control Of Goondas Rules, 1970

(a)to notify his movements to the Officer incharge of the police station (whether in the same district or any other district within or outside Uttar Pradesh) nearest to his residence for the time being or to report himself to the said Officer at such time and place as may be directed by such officer but not more than once in a day;