Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(6)] [Section 7] [Entire Act] State of Haryana - Subsection Section 7(6)(b) in Haryana Tax on Luxuries Act, 1994 (b)the turnover of any such business during each of three consecutive year fails to exceed the taxable quantum,