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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Kerala - Subsection

Section 30(6) in Kerala Agricultural University Act, 1971

(6)The Registrar shall be responsible for maintaining a permanent record of the academic performance of students of the university including the courses taken, grades obtained, degrees awarded, prizes or other distinctions won and any other items pertinent to the academic performance of the students.